Madhya Pradesh High Court
Esteem Industries Inc. A Registered Fir ... vs The State Of Madhya Pradesh on 29 July, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 8293 of 2022
(ESTEEM INDUSTRIES INC. A REGISTERED FIR PARTNERSHIP FIRM HAVING ITS REGISTERED OFIICE
AT 2EF EPIP PH Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 29-07-2022
None for the petitioner.
Shri Yash Soni, learned Government Advocate for the respondents/State.
Reply is still awaited. List after four weeks.
(S. A. DHARMADHIKARI) JUDGE vinay* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 7/29/2022 3:39:23 PM