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Madhya Pradesh High Court

Esteem Industries Inc. A Registered Fir ... vs The State Of Madhya Pradesh on 29 July, 2022

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                  1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                             WP No. 8293 of 2022
                          (ESTEEM INDUSTRIES INC. A REGISTERED FIR PARTNERSHIP FIRM HAVING ITS REGISTERED OFIICE
                                        AT 2EF EPIP PH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 29-07-2022
                                   None for the petitioner.

                                   Shri Yash Soni, learned Government Advocate for the respondents/State.

Reply is still awaited. List after four weeks.

(S. A. DHARMADHIKARI) JUDGE vinay* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 7/29/2022 3:39:23 PM