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State of Karnataka - Section

Section 94 in Karnataka Forest Act, 1963

94. Manufacture of cutch to be carried on in specified places.

- The boiling of catechu logs, manufacture of cutch and other process for the manufacture of cutch shall be carried on only in such places and within such time as may be specified by the [Deputy Conservator of Forest] [Substituted by Act 20 of 2001 w.e.f. 5.9.2002.]