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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1)(a) in Tamil Nadu Agricultural University Act, 1971

(a)the manner in which and the conditions subject to which the pension, gratuity, insurance and provident fund may be instituted for the benefit of the officers, teachers and other employees of the University;