Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(8)(vii) in Punjab Manufactured Drugs Rules, 1959 (vii)The medical practitioner shall keep the drugs under lock and key.