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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Police Rules, 2008

(2)The police officer taking charge of the unclaimed property shall, as soon as is practicable, deliver or cause to be delivered the property to the officer in charge of the police station having jurisdiction along with the inventory prepared under sub-rule (1).