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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(7) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(7)The Secretary of the Board shall endeavour to secure the nominations of the subscriber required under this rule by the issue of constant reminders.If after the issue of six reminders no such nominations are received it will be held that the subscriber does not want to make any nomination.