Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 13 in The Gas Cylinders Rules, 2004

13. Prohibition of employment of children and intoxicated persons

.-No child under the age of eighteen years and no person who is in a state of intoxication shall be employed incharge of loading or unloading or transport of any compressed gas cylinder or in any premises licensed under these rules.