Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(3) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974 (3)In every ship, which is fitted with a power operated steering gear, the position of the rudder shall be indicated at the principal steering station.
