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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Tamilnadu - Subsection

Section 108(2)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)recover from the corporation the whole or such proportion of the salary and allowances paid to any Class I officer and such contribution towards his leave allowances, pension and provident fund as the Government may, by general or special order, determine;