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[Cites 0, Cited by 8] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(a) in The Immoral Traffic (Prevention) Act, 1956

(a)by words, gestures, wilful exposure of her person (whether by sitting by a window or on the balcony of a building or house or in any other way) or otherwise tempts or endeavours to tempt, or attracts or endeavours to attract the attention of, any person for the purpose of prostitution; or