Section 83(1) in The Delhi Municipal Corporation Act, 1957
(1)The Chairman or in his absence the Deputy Chairman shall preside at every meeting of the Standing Committee, [Wards Committee] [Substituted by act 67 of 1993, section 62, for certain words (w.e.f. 1-10-1993)] [***] [The words "The Delhi Transport Committee" omitted by Act 71 of 1971, section 7 and Sch. II (w.r.e.f. 3-11-1971)] or any other committee of the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)].
