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State of Haryana - Section

Section 3 in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

3. Allotment of symbols.

- In every contesting election, a symbol shall be allotted to a contesting candidate in accordance with the provisions of this Order and different symbols shall be allotted to different contesting candidates at an election in the same ward.