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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Karnataka - Subsection

Section 155(1)(a) in Karnataka Municipalities Act, 1964

(a)draw up detailed schemes (hereinafter referred to as 'improvement scheme') for the improvement or expansion or both of the areas within the [municipal area] [Substituted by Act 36 of 1994 w.e.f. 1-6.1994.];