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[Cites 0, Cited by 0] [Section 43A(6)] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(6)(b) in The Government Of Union Territories Act, 1963

(b)where the boundaries or name of any territorial division mentioned in any such order or orders are or is altered, make such amendments as appear to it to be necessary or expedient for bringing such order up-to-date.