Supreme Court - Daily Orders
Punjab State Coop Bank Ltd vs Jagdev Singh on 3 August, 2016
ITEM NO.42 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 27013/2013
PUNJAB STATE COOP BANK LTD Petitioner(s)
VERSUS
JAGDEV SINGH & ORS Respondent(s)
(with interim relief and office report)
Date : 03/08/2016 This petition was called on for hearing today.
For Petitioner(s) Ms.Sangita Ravi,Adv.
Mr. Abhishek Atrey,Adv.
For Respondent(s) Mr.Sanjay Gupta,Adv.
Mr.T.L.Garg,Adv.
Dr. Kailash Chand,Adv.
Mr.Pranaya Kumar Mohapatra,Adv.
Mr. D. S. Mahra,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The respondent No.7 has already filed the counter affidavit.
The respondent No.3 has failed to file the counter affidavit within the period stipulated under the rules. Service of notice is complete on the other respondents, but no one has entered appearance on their behalf. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
At this stage, Ld.counsel for the respondent No.3 has stated that she has not received the copy of the petition. Ld.counsel for Signature Not Verified the petitioner is directed to provide the copy of the petition to Digitally signed by POOJA SHARMA Date: 2016.08.03 the said respondent within one week.
16:51:29 TLT Reason:
(M V RAMESH) Registrar SB