Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 75 in Arunachal Pradesh Municipal Elections Act, 2009 75. Definition. - In this Chapter, "Election Tribunal " shall mean, -for the purposes of elections to a Municipality in any district, the Election Tribunal of that district.
