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Patna High Court - Orders

Mosmat Chanda Devi vs The State Of Bihar on 27 March, 2024

Author: Sandeep Kumar

Bench: Sandeep Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.201 of 2024
     ======================================================
     Mosmat Chanda Devi Wife of Late Kashi Nath Choudhary, resident of
     Mohalla - Patel Nagar, Bikramganj, P.O. and P.S. Bikramganj, District -
     Rohtas (Bihar).

                                                         ... ... Petitioner/s
                                    Versus
1.   The State of Bihar through the Home Secretary, Government of Bihar,
     Secretariat, Patna.
2.   The Collector-cum-District Magistrate, Rohtas at Bikramganj.
3.   The Registrar, Registration of Land, District - Rohtas at Bikramganj.
4.   The Senior Superintendent of Police, District - Rohtas at Bikramganj.
5.   The Superintendent of Police, District - Rohtas at Bikramganj.
6.   The Deputy Superintendent of Police, Bikramganj, District - Rohtas.
7.   Baban Choudhary, Son of Late Girija Nand Choudhary, resident of Anand
     Nagar (near Hanuman Mandir), P.O. - Bikramganj, District - Rohtas, PIN -
     802212.
8.   Ramjee Choudhary, Son of Late Girija Nand Choudhary, C/o Seed
     Processing Plant, Industrial Area, Bikramganj, PIN - 802212.
9.   Jitendra Singh, son of Late Girija Nand Choudhary, C/o M/s. Dhiraj
     Roadlines, Sidhgora Bazar, Jamshedpur, PIN - 831009.
10. Mosmat Asha Devi, W/o Late Akhileshwar Kumar, Ara Machine, Industrial
    Area, Bikramganj, PIN 802212.
11. Brij Bihari Choudhary, S/o Late Girija Nand, C/o Seed Processing Plant,
    Industrial Area, Bikramganj, PIN - 802212.
12. Dinesh Singh, S/o Late Girija Nand Choudhary, C/o M/s. Dhiraj Roadlines,
    Sidhgora Bazar, Jamshedpur, PIN - 831009.
13. Ram Pravesh Choudhary, S/o Late Ram Gahan Choudhary, resident of
    Shakha Maidan, Vidyapati Nagar, P.O. Baridih, District - East Singhbhum,
    PIN - 831017.
14. Mosmat Kalawati Devi, W/o Late Mukhtar Choudhary, C/o Adarsh Printing
    Press, Patel Nagar, Bikramganj, PIN - 802212.
15. Anup Kumar, S/o Late Mukhtar Choudhary, C/o Adarsh Printing Press, Patel
    Nagar, Bikramganj, PIN - 802212.
16. Gorakh Kumar, S/o Late Mukhtar Choudhary, C/o Adarsh Printing Press,
    Patel Nagar, Bikramganj, PIN - 802212.
17. Manoj Kumar, S/o Late Mukhtar Choudhary, C/o Adarsh Printing Press,
    Patel Nagar, Bikramganj, PIN - 802212.
18. Saroj Kumar, S/o Late Mukhtar Choudhary, C/o Adarsh Printing Press, Patel
    Nagar, Bikramganj, PIN - 802212.
19. Sudama Kumar, S/o Late Mukhtar Choudhary, C/o Adarsh Printing Press,
    Patel Nagar, Bikramganj, PIN - 802212.
             Patna High Court CWJC No.201 of 2024(2) dt.27-03-2024
                                                        2/2




              20. Mosmat Sahodri Devi, W/o Late Shiv Narayan Choudhary, resident of
                  Agrico Post Office, Road, Near Gas Godam (AGRICO), Jamshedpur,
                  District - East Singhbhum (Jharkhand), Pin Code- 831009.
              21. Binod Kumar, S/o Late Shiv Narayan Choudhary, resident of Agrico Post
                  Office, Road, Near Gas Godam (AGRICO), Jamshedpur, District - East
                  Singhbhum (Jharkhand), Pin Code- 831009.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :        Mr.Ajit Kumar Sinha
                   For the Respondent/s     :        Mr.Government Advocate ( 10)
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
                                         ORAL ORDER

2    27-03-2024

1. Heard the learned counsel for the parties.

2. Issue notice to the non-appearing respondents by both modes- under registered cover A/D as well as ordinary process for which requisites etc., must be filed within one week from today, failing which this application shall stand dismissed without further reference to the Bench.

3. List this case after seven weeks.

(Sandeep Kumar, J) Shishir/-

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