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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Sikkim - Subsection

Section 61(1) in Sikkim Co-Operative Societies Act, 1955

(1)Every registered society shall be liable to inspection at any time by the Registrar or any-person authorised by him in this behalf any general or special order; and by' any affiliating society if so provided in its bye-laws.