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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(7)(c) in The Bharathiar University Act, 1981

(c)[ Save as otherwise provided, the members of the Syndicate, other than the ex-officio members, shall hold office for a period of three years and such members shall be eligible for re-election or re-nomination.] [Clause (i) and (ii) with Explanation substituted by Tamil Nadu Act 9 of 1992.]