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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(b) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(b)there has been in the village or chak a breach of the canal or distributary within the last 5 years and there is reason to believe that such breach was wilfully caused by the grantees of the chak or village;