Delhi High Court - Orders
Dharmaj Crop Guard Limited vs Sulphur Mills Limited on 9 May, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 114/2022 & CM APPLs. 22222/2022,
22223/2022 & 22224/2022
DHARMAJ CROP GUARD LIMITED ..... Appellant
Through: Ms Rajeshwari H., Advocate
versus
SULPHUR MILLS LIMITED ..... Respondent
Through: Mr Hemant Singh with Ms Mamta
Jha, Advocates
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 09.05.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
CM APPL. 22224/2022 (exemption) Allowed, subject to all just exceptions. The application is disposed-off. CM APPL. 22222/2022 (for condonation of delay)
1. Issue notice.
2. Mr Hemant Singh, learned counsel accepts notice for the respondent.
3. Let reply be filed within four weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
4. List on 20.07.2022.
NAJMI WAZIRI, J MAY 9, 2022/kks SWARANA KANTA SHARMA, J Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:12.05.2022 19:02:25