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State of Bihar - Section

Section 78 in Bihar Minor Mineral Rules, 2017

78. Penalty for mixing foreign ingredients in minor minerals.

- Whoever, mixes or permits to be mixed with any foreign ingredient in any minor minerals with an intention to reduce its quality shall be punishable with imprisonment which shall be for a term of five years and fine which shall not be less than one lakh rupees but may extend to five lakh rupees;