Madras High Court
K.A.Padmanaban vs State Of Tamil Nadu on 21 February, 2019
Author: R.Mahadevan
Bench: R.Mahadevan
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 21.02.2019
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P(MD) No.4408 of 2018
K.A.Padmanaban ... Petitioner
vs.
1.State of Tamil Nadu,
rep. by Agricultural Production Commissioner
and Secretary to Government,
Agricultural Department,
Fort St. George,
Chennai – 9.
2.The Chief Engineer,
Agricultural Engineering Department,
No.487, Anna Salai,
Nandanam,
Chennai – 35.
3.The Assistant Executive Engineer
Agricultural Engineering Department,
106/2, Jawan Building,
Kenikkarai,
Devipattinam Road,
Ramanathapuram District. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution
of India praying to issue a writ of mandamus directing the respondents to
award selection grade in the post of Assistant Executive Engineer
(Agricultural Engineering) with effect from 12.07.2002 and consequently
to re-fix pay revision of pension and payment arrears thereon based on
the petitioner's representation dated 31.05.2013.
For Petitioner : Mr.V.P.Rajan
For Respondents : MrV.Anand
http://www.judis.nic.in
Government Advocate
2
R.MAHADEVAN,J.
mj
ORDER
When the matter is taken up for hearing, the learned counsel appearing for the petitioner and the learned Government Advocate submitted that nothing survives for adjudication in this writ petition.
2.Recording the said submission, this writ petition is closed. No costs.
21.02.2019 Index: Yes / No Internet: Yes / No mj To
1.The Agricultural Production Commissioner and Secretary to Government, State of Tamil Nadu, Agricultural Department, Fort St. George, Chennai – 9.
2.The Chief Engineer, Agricultural Engineering Department, No.487, Anna Salai, Nandanam, Chennai – 35.
3.The Assistant Executive Engineer Agricultural Engineering Department, 106/2, Jawan Building, Kenikkarai, Devipattinam Road, Ramanathapuram District. http://www.judis.nic.in W.P(MD) No.4408 of 2018