Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 161 in The Patents Act, 1970 161. Special provisions with respect to certain applications deemed to have been refused under Act 2 of 1911.— [Omitted by the Patents (Amendment) Act, 2002]
