Supreme Court - Daily Orders
Principal Commissioner Of Customs vs M/S Sachdev Overseas Fitness Private ... on 4 July, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.10 COURT NO.9 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 20630/2023
(Arising out of impugned final judgment and order dated 19-04-2022
in CA No. 30546/2019 passed by the Customs,excise and Service Tax
Appellate Tribunal Regional Bench at Hyderabad)
PRINCIPAL COMMISSIONER OF CUSTOMS Petitioner(s)
VERSUS
M/S SACHDEV OVERSEAS FITNESS PRIVATE LIMITED Respondent(s)
(IA No.108418/2023-CONDONATION OF DELAY IN FILING and IA
No.108421/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.108420/2023-STAY APPLICATION )
Date : 04-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Ashish Tiwari, Adv.
Ms. Monika Benjamin, Adv.
Mr. Rupender Sinhmar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by NEETA SAPRA Date: 2023.07.05 17:08:41 IST Reason: