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Kerala High Court

Mangalore Refinery And Petro Chemical ... vs The State Of Kerala on 27 August, 2025

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

                                               2025:KER:65723
W.A. No.2067 of 2025
                                1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                &

        THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON

 WEDNESDAY, THE 27TH DAY OF AUGUST 2025 / 5TH BHADRA, 1947

                       WA NO. 2067 OF 2025

        AGAINST THE ORDER DATED 14.08.2025 IN WP(C) NO.20323

OF 2025 OF HIGH COURT OF KERALA

APPELLANT/PETITIONER:

           MANGALORE REFINERY AND PETRO CHEMICAL LTD.,
           AGED 44 YEARS, (A GOVT. OF INDIA ENTERPRISE AND A
           SUSIDIARY OF ONGC LTD) PLOT A-1, OPP. KSSIDC A.O.
           BUILDING, INDUSTRIAL ESTATE, RAJAJINAGAR,
           BANGALORE, KARNATAKA, REPRESENTED BY ITS GENERAL
           MANAGER NIKIL NARAYAN SING, PIN - 560 100


           BY ADVS.
           SHRI.K.N.ABHILASH
           SHRI.SUNIL NAIR PALAKKAT
           SHRI.RISHI VARMA T.R.
           SHRI.RITHIK S.ANAND
           SHRI.SREEJITH A.
           SMT.TEENA M. ASHOK




RESPONDENTS/RESPONDENTS:

    1      THE STATE OF KERALA, SALES TAX DEPARTMENT, GOVT.
           SECRETARIAT, TRIVANDRUM, REPRESENTED BY THE
           SECRETARY, PIN - 695 001
                                                               2025:KER:65723
W.A. No.2067 of 2025
                                    2



    2        THE COMMISSIONER, SALES TAX DEPARTMENT, GOVT.
             SECRETARIAT, TRIVANDRUM, PIN - 695 001

    3        THE ENFORCEMENT OFFICER, ENFORCEMENT SQUAD
             PERUMBAVUR, STATE GST DEPARTMENT, MINI CIVIL
             STATION, PERUMBAVUR, ERNAKULAM, PIN - 683 544

    4        THE ASSISTANT ENFORCEMENT OFFICER, ENFORCEMENT
             SQUAD, PERUMBAVUR, STATE GST DEPARTMENT, MINI
             CIVIL STATION, PERUMBAVUR- ERNAKULAM, PIN - 683
             544

    5        PARAGON POLYMER PRODUCTS PVT. LTD.,
             P.B NO. 61, PARAGON BUILDING, SREENIVASA IYER
             ROAD, CHALUKKUNNU, KOTTAYAM , REP. BY ITS
             MANAGING DIRECTOR, PIN - 686 001

             SRI. V.K. SHAMSUDHEEN        SR     GP


      THIS    WRIT    APPEAL   HAVING     COME    UP    FOR    ADMISSION   ON
27.08.2025,     THE    COURT   ON   THE    SAME        DAY    DELIVERED    THE
FOLLOWING:
                                                 2025:KER:65723
W.A. No.2067 of 2025
                               3




                       JUDGMENT

A. Muhamed Mustaque, J.

The learned counsel for the appellant/petitioner seeks permission to withdraw the writ appeal. Accordingly, this writ appeal is dismissed as withdrawn.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

HARISANKAR V. MENON JUDGE PR