Kerala High Court
Mangalore Refinery And Petro Chemical ... vs The State Of Kerala on 27 August, 2025
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
2025:KER:65723
W.A. No.2067 of 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
WEDNESDAY, THE 27TH DAY OF AUGUST 2025 / 5TH BHADRA, 1947
WA NO. 2067 OF 2025
AGAINST THE ORDER DATED 14.08.2025 IN WP(C) NO.20323
OF 2025 OF HIGH COURT OF KERALA
APPELLANT/PETITIONER:
MANGALORE REFINERY AND PETRO CHEMICAL LTD.,
AGED 44 YEARS, (A GOVT. OF INDIA ENTERPRISE AND A
SUSIDIARY OF ONGC LTD) PLOT A-1, OPP. KSSIDC A.O.
BUILDING, INDUSTRIAL ESTATE, RAJAJINAGAR,
BANGALORE, KARNATAKA, REPRESENTED BY ITS GENERAL
MANAGER NIKIL NARAYAN SING, PIN - 560 100
BY ADVS.
SHRI.K.N.ABHILASH
SHRI.SUNIL NAIR PALAKKAT
SHRI.RISHI VARMA T.R.
SHRI.RITHIK S.ANAND
SHRI.SREEJITH A.
SMT.TEENA M. ASHOK
RESPONDENTS/RESPONDENTS:
1 THE STATE OF KERALA, SALES TAX DEPARTMENT, GOVT.
SECRETARIAT, TRIVANDRUM, REPRESENTED BY THE
SECRETARY, PIN - 695 001
2025:KER:65723
W.A. No.2067 of 2025
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2 THE COMMISSIONER, SALES TAX DEPARTMENT, GOVT.
SECRETARIAT, TRIVANDRUM, PIN - 695 001
3 THE ENFORCEMENT OFFICER, ENFORCEMENT SQUAD
PERUMBAVUR, STATE GST DEPARTMENT, MINI CIVIL
STATION, PERUMBAVUR, ERNAKULAM, PIN - 683 544
4 THE ASSISTANT ENFORCEMENT OFFICER, ENFORCEMENT
SQUAD, PERUMBAVUR, STATE GST DEPARTMENT, MINI
CIVIL STATION, PERUMBAVUR- ERNAKULAM, PIN - 683
544
5 PARAGON POLYMER PRODUCTS PVT. LTD.,
P.B NO. 61, PARAGON BUILDING, SREENIVASA IYER
ROAD, CHALUKKUNNU, KOTTAYAM , REP. BY ITS
MANAGING DIRECTOR, PIN - 686 001
SRI. V.K. SHAMSUDHEEN SR GP
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
27.08.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:65723
W.A. No.2067 of 2025
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JUDGMENT
A. Muhamed Mustaque, J.
The learned counsel for the appellant/petitioner seeks permission to withdraw the writ appeal. Accordingly, this writ appeal is dismissed as withdrawn.
Sd/-
A.MUHAMED MUSTAQUE JUDGE Sd/-
HARISANKAR V. MENON JUDGE PR