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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(ss) in Indian Telegraph Rules, 1951

(ss)[ "Telegram" means written or printed matter intended to be transmitted by telegraphy and includes a "radio-telegram" or a photo-telegram; [Substituted by G.S.R. 190, dated 18.2.1984]