Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(60A) in West Bengal Municipal Act, 1993 (60A)[ "State Government" means the Government of the State of West Bengal in the Department of Urban Development and Municipal Affairs;] [Substituted by Act No. 34 of 2017, dated 15.9.2017]
