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Union of India - Section

Section 31 in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

31. Power to issue policies, process documents, etc.-

The Authority may issue policies, orders, processes, standards, specifications and other documents not inconsistent with these regulations, which are required to be specified under these regulations or for which provision is necessary for the purpose of giving effect to these regulations.SCHEDULE AEligibility criteria for appointment as requesting entitiesSee Regulation 12 (1)