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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(2)(ii) in National Academy of Legal Studies and Research University Act, 1998

(ii)to recommend the names of the three persons to the Chancellor for appointment as Registrar of the University on the recommendations of the Selection Committee constituted for the purpose by it which is headed by the Vice [Chancellor] [Substituted by Act 7 of 2005.].