Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 34 in Sri Venkatesware Institute of Medical Science University Act, 1995

34. Recognition of medical qualifications granted by the University.

- Subject to the provisions of the Indian Medical Council Act, 1956, the Medical degrees and diplomas granted by the institute under this Act shall be recognised medical qualifications for the purposes of that Act.