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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Sikkim - Subsection

Section 26(2)(e) in Sikkim Urban and Regional Planning and Development Act, 1998

(e)Members not exceeding four in number to be nominated by the Government who, in the opinion of the Government have special knowledge or practical experience of matters relating to industry, landscaping, mines and geology, economics, geography or environmental science.