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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(2) in Gujarat Elementary Education Rules, 2010

(2)An Academic Evaluation of a School shall be done by a Committee of 3-5 Educationist including retired awardee teachers, school principals and enlighten citizens to be appointed by the District Elementary Education Office or District Education Officer. One school Evaluation Committee shall be constituted for every 30-40 Schools. Academic Evaluation shall also be entrusted to reputed Educational Institution to be enpenneled by the Director. The Evaluation Committee will evaluate the Class Room and extra/co-curriculum activities performance of teachers and learning achievement of students. Such Evaluation shall be carried out atleast twice a year for every school, the report of such evaluation shall be provided to the School, Block Resource Center and the Gujarat Council of Educational Research and Training (GCERT), which should take concrete remedial measures to improve the quality of Elementary Education. The Director shall issue the detailed guidelines for such evaluation.Chapter - XII Pre-School Admission Procedure