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[Cites 0, Cited by 0] [Section 11E(5)] [Section 11E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11E(5)(d) in The U.P. Panchayat Raj Act, 1947

(d)The reservation of seats for the Scheduled Castes and the Scheduled Tribes shall cease to have effect on the expiration of the period specified in Article 334 of the Constitution.