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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(ii) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(ii)to make recommendations to the Executive Council for the institution of posts of Academic Officers specified in section 13, Professorships, Associate Professorships, Assistant Professorships, Lectureships, Demonstratorships, and posts at research stations including extension education and in regard to their qualifications, duties, emoluments and other conditions of service;