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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(1)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)to be served on the applicant and on any person to whom in his opinion special notice of the application should be given; and