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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(6) in Gujarat Minor Mineral Concession Rules, 2017

(6)Restriction to Grant Lease in Certain Areas - No quarry leases for building limestone shall be granted in areas containing more than eighty five per cent CaCO3, except in areas of less than four hectares containing isolated pockets of limestone.