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[Cites 0, Cited by 0] [Section 5(7)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7)(c) in The Milk and Milk Product Order, 1992

(c)On receipt of any additional information or the complete application under clause (b), the registering authority shall dispose of the application within ninety days from the date of receipt of such completed application or additional information, as the case may be.]