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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(3)The official number assigned under sub-rule (2) shall be painted in the manner specified in rule 8 in the place of the number, if any, already painted thereon.