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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(19) in The Bharathiar University Act, 1981

(19)to institute [* * *] [Omitted by Tamil Nadu Act 20 of 1985.] a publication bureau, student's unions, employment bureau and University athletic clubs and to maintain them;