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Union of India - Section

Section 1 in Bengal Bonded Warehouse Association Act, 1838

1. Incorporation.-

It is hereby enacted, that the persons whose names appear in the Schedule No. 1, hereinto annexed, shall, from the 14th day of March, 1838, form a corporate body for the Warehousing of Goods, either in bond or otherwise, by the name of the Bengal Bonded Warehouse Association.