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Supreme Court - Daily Orders

Infineon Technologies India Pvt. Ltd. vs Asst. Commissioner Of Income Tax on 26 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.10                              COURT NO.5                  SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 10127/2019

     (Arising out of impugned final judgment and order dated 25-10-2018
     in ITA No. 228/2016 passed by the High Court of Karnataka at
     Bengaluru)

     INFINEON TECHNOLOGIES INDIA PVT. LTD.                                Petitioner(s)

                                                    VERSUS

     ASST. COMMISSIONER OF INCOME TAX                                     Respondent(s)

     (FOR ADMISSION)

     Date : 26-04-2019 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                              HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)
                                        Mr. Kunal Verma, AOR
                                        Mr. Piyush Bhardwaj, Adv.
                                        Ms. Yugandhara Pawar Jha, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag the matter with Civil Appeal Nos. 8733-8734 of 2018.

(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.04.27 12:15:55 IST Reason: