Supreme Court - Daily Orders
Infineon Technologies India Pvt. Ltd. vs Asst. Commissioner Of Income Tax on 26 April, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.10 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 10127/2019
(Arising out of impugned final judgment and order dated 25-10-2018
in ITA No. 228/2016 passed by the High Court of Karnataka at
Bengaluru)
INFINEON TECHNOLOGIES INDIA PVT. LTD. Petitioner(s)
VERSUS
ASST. COMMISSIONER OF INCOME TAX Respondent(s)
(FOR ADMISSION)
Date : 26-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. Kunal Verma, AOR
Mr. Piyush Bhardwaj, Adv.
Ms. Yugandhara Pawar Jha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag the matter with Civil Appeal Nos. 8733-8734 of 2018.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.04.27 12:15:55 IST Reason: