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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(3)(a) in The Maharashtra Non-Trading Corporations Act, 1959

(a)the expression “agent” in relation to any corporation means any one acting or purporting to act for or on behalf of such corporation and includes the bankers and legal advisers of, and persons employed as auditors by, such corporation; and