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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(12) in Gujarat Electricity Regulatory Commission (Demand Side Management) Regulations, 2012

12.2Each Programme Document shall include the following:i. Description of the programme;ii. Objectives and rationale for the programme;iii. Consumer segments and estimated level of participation;iv. Estimate of baseline;v. Assessment of programme in line with Cost Effectiveness Guidelines issued by the Commissionvi. Mechanism for recovery of cost and performance incentives;vii. Marketing, delivery strategy and Implementation schedule;viii. Implementation mechanism e.g. Energy Service Companies, Bidding for DSM Projects, DSM Resource Acquisition, etcix. Monitoring and evaluation plan;x. Plan for Training/Seminars/Workshops to increase consumer awareness