Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 252] [Entire Act] State of Punjab - Subsection Section 252(1) in Punjab Jail Manual, 1996 (1)A head warder shall be constantly on duty, as gatekeeper, at the main gate of every jail, between the hours of opening the jail in the morning and closing it at night.
