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State of Madhya Pradesh - Section

Section 6 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

6. Market Committee Fund.

- All cash in the Market Committee Fund shall be kept in accordance with sub-section (2) of Section 38 and it shall not be drawn upon except in accordance with these rules. Except where the Director on application by a Market Committee or otherwise directs to the contrary all money to be credited in the Market Committee Fund shall be credited at least twice a week in full into any specified bank.