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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Cheena Sujan on 6 May, 2016

CRA-l 102-2016

(THE STA TE 0F MADHYA PRADESH Vs CHEENA SUJAN)
06-05-20

16 Shri Vijay Kumar Pandey, learned PL for the appellant/State.

As prayed by learned PL for the State, two weeks' time is granted to make the default good. List the matter after ensuing summer vacation. (ANURAG KUMAR SHRIVASTAVA) JUDGE