Madhya Pradesh High Court
The State Of Madhya Pradesh vs Cheena Sujan on 6 May, 2016
CRA-l 102-2016 (THE STA TE 0F MADHYA PRADESH Vs CHEENA SUJAN) 06-05-20
16 Shri Vijay Kumar Pandey, learned PL for the appellant/State.
As prayed by learned PL for the State, two weeks' time is granted to make the default good. List the matter after ensuing summer vacation. (ANURAG KUMAR SHRIVASTAVA) JUDGE