Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] Bengal Presidency - Subsection Section 135(ii) in Police Regulations, Bengal , 1943 (ii)he shall cause a general or special notice in B.P. Form No. 6 or 7 to be issued directing the persons concerned to apply for a license, and
