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[Cites 0, Cited by 0] [Section 227(3)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(3)(g) in The Companies Act, 1956

(g)[ whether the cess payable under section 441-A has been paid and if not, the details of amount of cess not so paid.] [ Inserted by Act 11 of 2003, Section 28.]