Calcutta High Court (Appellete Side)
M/S. Vatech Wabag Ltd vs Deputy Commissioner Commercial Taxes & ... on 20 June, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
1 02 20.06.18
. M.A.T. 792 of 2017
ab C.A.N. 5148 of 2017
C.A.N. 5151of 2017
M/s. Vatech Wabag Ltd. Vs. Deputy Commissioner Commercial Taxes & Ors.
With M.A.T. 982 of 2017 C.A.N. 5956 of 2017 C.A.N. 5961 of 2017 ARCL Organics Ltd. Sale Tax Officer, Park Street Charge & Ors.
With M.A.T. 984 of 2017 C.A.N. 5957 of 2017 C.A.N. 5960 of 2017 Mukul Agarwal Vs. Joint Commissioner Sales Tax Beadon Street Charge & Ors.
With M.A.T. 985 of 2017 C.A.N. 5958 of 2017 C.A.N. 5963 of 2017 Mukul Agarwal Vs. Joint Commissioner Sales Tax Beadon Street Charge & Ors.
With M.A.T. 986 of 2017 C.A.N. 5959 of 2017 C.A.N. 5964 of 2017 Udit Commiercial Pvt. Ltd. Vs. Joint Commissioner Sales Tax, Corporate Division & Ors.
With M.A.T. 1146 of 2017 C.A.N. 6640 of 2017 C.A.N. 6646 of 2017 Kalpatru Power Transmission Ltd. Vs. Sales Tax Officer, Siliguri Charge & Ors.
With M.A.T. 1303 of 2017 C.A.N. 7484 of 2017 C.A.N. 7486 of 2017 Tapan Mazumder Vs. Sales Tax Officer, Siliguri Charge & Ors.
With M.A.T. 1619 of 2017 C.A.N. 9655 of 2017 Stylish Precase Pvt. Ltd. Vs. Senior Joint Commissioner of Sale Taxes, Burrabazar Circle & Ors.
With M.A.T. 1752 of 2017 C.A.N. 9912 of 2017 C.A.N. 9914 of 2017 Alliance Mills (Lesses) Ltd. Vs. Sales Tax Officer Central Audit Unit-I & Ors With M.A.T. 2070 of 2017 C.A.N. 1041 of 2018 2 C.A.N. 1042 of 2018 C.A.N. 2796 of 2018 Sombhu Prasad Agarwal Vs. Senior Joint Commissioner, Commercial Taxes, Large Tax Payer Unit.
With M.A.T. 373 of 2018 C.A.N. 2403 of 2018 C.A.N. 2405 of 2018 Palsons Derma Pvt. Ltd. Vs. Senior Joint Commissioner of Sales Taxes, Kolkata(S) Circle & Ors.
With M.A.T. 374 of 2018 C.A.N. 2402 of 2018 C.A.N. 2406 of 2018 Palsons Derma Pvt. Ltd. Vs. Senior Joint Commissioner of Sales Taxes, Kolkata(S) Circle & Ors.
With F.M.A. 733 of 2018 C.A.N. 5146 of 2017 C.A.N. 5149 of 2017 M/s. Vatech Wabag Ltd. Deputy Commissioner Commercial Taxes, Midnapur Charge & Ors.
With M.A.T. 791 of 2017 C.A.N. 5147 of 2017 C.A.N. 5150 of 2017 With M.A.T. 1147 of 2017 C.A.N. 6644 of 2017 C.A.N. 6647 of 2017 M/s. Lalpataru Power Transmission Ltd. Vs. STO. Siliguri Charge & Ors.
With M.A.T. 669 of 2017 C.A.N. 4350 of 2017 M/s. Suprme Industries Ltd. Vs. Sr. Jt. Comnr. of Com. Tax & Ors.
With M.A.T. 724 of 2017 C.A.N. 5746 of 2017 With M.A.T. 879 of 2017 C.A.N. 7141 M/s. Ruchi Soya Industries Ltd. Vs. Mr. Boudhayan Bhatacharyya Mr. Anindya Bagchi ... For the Appellant in MAT 792 of 2017 in CAN 5142 of 2017 and CAN 5151 of 2017.
Mr. Abhratosh Majumder (Ld AAG) Mr. Talay Masood Siddiqui (Sr. Advocate) Mr. S. Mukherje Mr. P. Dudhoria 3 Mr. D. Ghosh ... For the State.
Learned Counsel appearing for the appellant in MAT 792 of 2017 seeks adjournment. None of the other appellants are represented before us today. Let these appeals and the connected applications be listed on 27th June, 2018.
In the event no one appears on that date, this Court shall consider proceeding in the matter ex-parte.
(Aniruddha Bose, J.) (Amitabha Chatterjee,J.)